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Chhattisgarh High Court Notices Govt, Cops over Fake Encounter - (09 Jan 2017)

Chhattisgarh High Court has issued notices to State Government and top police officials in connection with alleged fake encounter of a person, claimed to be Maoist, in Kondagaon in November last year.

Tags : CHHATTISGARH HIGH COURT   FAKE ENCOUNTER   MAOIST  

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