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Madras HC Rejects Plea Seeking to Quash Search Panel for Selecting MKU Vice Chancellor - (09 Jan 2017)

Madras High Court has quashed a PIL seeking directions to Tamil Nadu Government to quash an order (GO) and reconstitute search committee for selecting Vice-chancellor of Madurai Kamraj University (MKU).

Tags : MADRAS HIGH COURT   MADURAI KAMRAJ UNIVERSITY   VICE-CHANCELLOR  

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