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Bombay HC Asks "Is it a Feasible Decision to Impose Ban on Meat for 4 Days in a City Like Mumbai" - (11 Sep 2015)

Bombay HC while hearing petition filed by Bombay Mutton Dealers' Association challenging four-day meat ban during Jain festival (Paryushan), has questioned Brihanmumbai Municipal Corporation upon feasibility of such a ban and directed it and State Govt. to file a response on Friday.

Tags : BOMBAY HC  BRIHANMUMBAI MUNICIPAL CORPORATION  

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