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Bombay HC Seeks Comprehensive Policy to Address Parking Woes From BMC - (09 Jan 2017)

Bombay High Court has asked Brihanmumbai Municipal Corporation (BMC) if it has any comprehensive policy to address parking woes on city roads, cautioning the megapolis will run out of space for pedestrians in five years if no steps are taken amid growing congestion.

Tags : BOMBAY HIGH COURT   BMC   PARKING WOES  

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