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Bombay HC Restrains State from Cancelling LLB Admission - (09 Jan 2017)

Bombay HC has restrained State from cancelling provisional admissions granted in 2016-17 to students aged above 20 for five-year integrated LLB courses and above 30 years for three-year LLB courses.

Tags : BOMBAY HC   LLB   ADMISSIONS  

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