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Karnataka High Court Rejects Bail Plea of IS Suspect Masroor Biswas - (09 Jan 2017)

Karnataka High Court has refused to grant bail to Mehdi Masroor Biswas, a Bengaluru-based techie, who was arrested on charge of promoting and supporting claims of terrorist organisation Islamic State (IS) through social media platform ‘Twitter’.

Tags : KARNATAKA HIGH COURT   ISLAMIC STATE   TWITTER  

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