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Kerala HC Orders Regularization of DLF Structure on Payment of Rs. 1 Crore - (09 Jan 2017)

Kerala High Court, while observing that a portion of an apartment complex constructed by real estate company DLF by banks of Chilavanoor river is illegal, has ordered regularization of construction on paying a compensation of Rs. 1 crore.

Tags : KERALA HIGH COURT   DLF   CHILAVANOOR RIVER  

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