-Manupatra

Apparel Manufacturer Moves NCLT against Zomato Over Non-Payment of Dues || Supreme Court: All the Sports Associations are Ailing Bodies || Delhi HC Restrains Restaurants from Using Marks ‘Dominic Pizza’ ‘Domindo Pizza’ || J&K HC: Mere Filing of WS doesn’t Constitute Waiver of Right to Arbitration || Karnataka HC: Today in the Form of Reels, Unlawful Activities are Glorified || J&K HC Quashes Preventive Detention of former J&K High Court Bar Association President || Supreme Court Sets Aside Bar by NGT on Auroville Township Project || Supreme Court Extends Tenure of Justice Gita Mittal Committee || BCI Issues Warning against Practice of Advocates Advertising their Legal Services || SC: Act of Money Laundering Extends so Long as the Proceeds of Crime are Concealed

Supreme Court Stays Aircel's 2G Spectrum Sale - (06 Jan 2017)