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Government Makes 'Aadhaar' Mandatory for Members & Pensioners of EPS & MGNREGA - (06 Jan 2017)

Ministry of Labour & Employment and Ministry of Rural Development have made ‘Aadhaar’ mandatory for members and pensioners of Employees’ Pension Scheme (EPS) and for those registered under Mahatma Gandhi National Rural Employment Guarantee (MGNREGA) Scheme.

Tags : MINISTRY OF LABOUR & EMPLOYMENT   MINISTRY OF RURAL DEVELOPMENT   EMPLOYEES’ PENSION SCHEME   MGNREGA  

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