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Supreme Court Slams Madhya Pradesh Govt. For Inadequate Compensation to Dam Oustees - (06 Jan 2017)

Supreme Court has castigated Madhya Pradesh Government for giving Rs 11,000 as interim help to families displaced by construction of minor dams as against Rs 50,000 given to those who lost their homes to major dam projects.

Tags : SUPREME COURT   MADHYA PRADESH   DAM OUSTEES  

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