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Govt. Amends Employees Insurance Norms to Increase Wage Ceiling From Rs 15,000 to Rs 21,000 P/M - (05 Jan 2017)

Ministry of Labour and Employment has notified amendments to Employees’ State Insurance (Central) Rules, 1950 to increase wage ceiling from INR 15,000 per month to INR 21,000 per month.

Tags : MINISTRY OF LABOUR AND EMPLOYMENT   EMPLOYEES’ STATE INSURANCE (CENTRAL) RULES   1950  

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