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Karnataka HC Puts on Hold Arrest of Chikkarayappa in Disproportionate Assets Case - (04 Jan 2017)

Karnataka High Court has directed State’s Anti-Corruption Bureau (ACB) not to arrest T.N. Chikkarayappa, suspended Managing Director of Cauvery Neeravari Nigam Ltd. (CNNL), till January 9 in case of alleged disproportionate assets case.

Tags : KARNATAKA HC   T.N. CHIKKARAYAPPA   CAUVERY NEERAVARI NIGAM LTD.  

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