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Bombay HC Upholds Centre’s Move to Shift DRT From Mumbai to Vashi - (03 Jan 2017)

Bombay High Court has upheld Centre’s decision to shift one of the Debt Recovery Tribunals (DRT) from Mumbai to a new site at Vashi, stating it did not find the move to be arbitrary or malafide.

Tags : BOMBAY HIGH COURT   DEBT RECOVERY TRIBUNALS  

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