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Issue of Rs. 20 banknotes without inset letter and intaglio printing- (Reserve Bank of India) (29 Dec 2016)

MANU/RPRL/0339/2016

Banking

The Reserve Bank of India will shortly issue Rs. 20 denomination banknotes in the Mahatma Gandhi Series-2005, without inset letter in both the number panels, bearing signature of Dr. Urjit R. Patel, Governor, Reserve Bank of India, and the year of printing '2016' printed on the reverse of the banknote. The design and security features of these banknotes to be issued now are similar to the Rs. 20 banknotes in Mahatma Gandhi Series- 2005 issued recently with the ascending size of numerals in both the number panels, without intaglio printing issued through the Press Release No.2016-2017/1402 dated December 4, 2016. All the banknotes in the denomination of Rs. 20 issued by the Bank in the past will continue to be legal tender.

Tags : RS. 20 BANKNOTES   ISSUANCE   WITHOUT INSET LETTER  

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