Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Issue of Rs. 20 banknotes without inset letter and intaglio printing- (Reserve Bank of India) (29 Dec 2016)

MANU/RPRL/0339/2016

Banking

The Reserve Bank of India will shortly issue Rs. 20 denomination banknotes in the Mahatma Gandhi Series-2005, without inset letter in both the number panels, bearing signature of Dr. Urjit R. Patel, Governor, Reserve Bank of India, and the year of printing '2016' printed on the reverse of the banknote. The design and security features of these banknotes to be issued now are similar to the Rs. 20 banknotes in Mahatma Gandhi Series- 2005 issued recently with the ascending size of numerals in both the number panels, without intaglio printing issued through the Press Release No.2016-2017/1402 dated December 4, 2016. All the banknotes in the denomination of Rs. 20 issued by the Bank in the past will continue to be legal tender.

Tags : RS. 20 BANKNOTES   ISSUANCE   WITHOUT INSET LETTER  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved