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Supreme Court Removes Anurag Thakur From Post of BCCI Chief - (02 Jan 2017)

Supreme Court has removed Anurag Thakur from post of BCCI President for not complying with orders of the Apex Court with regards to implementation of Lodha Committee reforms.

Tags : SUPREME COURT   BCCI   LODHA PANEL   ANURAG THAKUR   BCCI PRESIDENT  

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