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Madras HC Directs LIC to Revise Pay Scale of Retired Employee Sacked for Certificate Verification - (02 Jan 2017)

Madras High Court has directed Life Insurance Corporation Limited to revise pay scale of a retired employee, who was sacked for five years pending verification of his community certificate, and pay all allowances from date of his reinstatement.

Tags : MADRAS HC   LIFE INSURANCE CORPORATION   RETIRED EMPLOYEE  

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