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Bombay HC Upholds No-Liquor Order For Bombay Gymkhana Annual New Year Meet - (02 Jan 2017)

Bombay High Court has refused to entertain a plea filed by Bombay Gymkhana after Collector failed to issue a No Objection Certificate (NOC) for liquor to be served at club’s annual New Year party.

Tags : BOMBAY HC   BOMBAY GYMKHANA   NO-LIQUOR   NEW YEAR  

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