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Madras HC Expresses Concern over Increase in Crime Rates For Gain - (02 Jan 2017)

Madras High Court, while expressing concern over increasing number of murders for gain being reported from various parts of State, has observed that reason for a spurt in such crimes was growing tendency to live a cosy life by accumulating wealth irrespective of means.

Tags : MADRAS HC   CRIME RATES  

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