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NCDRC: Malarial Death by Mosquito Bite An Accident, Insurer Labile to Pay Up - (02 Jan 2017)

National Consumer Disputes Redressal Commission (NCDRC) has held that a malaria death caused by mosquito bite is an accident, and directed insurer to honour its policy to a widow.

Tags : NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION   MALARIAL DEATH  

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