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Gujarat HC Notices CBI over Plea to Quash FIR in Rs 770 Crore Scam - (30 Dec 2016)

Gujarat High Court has issued a notice to CBI on a petition moved by wife of Ashish Jobanputra, director of city-based firm ABC Cotspin Private Limited in alleged scam of about Rs 770 crore.

Tags : GUJARAT HIGH COURT   ABC COTSPIN PRIVATE LIMITED   SCAM  

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