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NGT Warns Delhi Civic Authorities of Consequences over Waste-to-Energy Plants - (29 Dec 2016)

National Green Tribunal (NGT) has warned of imposing environmental compensation of Rs 5 lakh per violation on Delhi Civic Authorities whenever waste-to-energy plants at Narela and Ghazipur are not run at their optimum capacity.

Tags : NATIONAL GREEN TRIBUNAL   WASTE-TO-ENERGY PLANTS  

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