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Gujarat HC Notices Ex-IAS Officer, State, UPSC over CAT Order Dispute - (29 Dec 2016)

Gujarat High Court has issued notices to former IAS officer D Kishor Rao, State Government and Union Public Service Commission (UPSC) on a petition moved by Centre, challenging a Central Administrative Tribunal (CAT) order which was pronounced four years ago.

Tags : GUJARAT HC   IAS OFFICER   UPSC   CAT  

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