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Karnataka HC Dismisses Criminal Appeal in Fake Stamp Paper Scam Case - (29 Dec 2016)

Karnataka High Court has dismissed criminal appeals filed by Abdul Kareem Telgi and Badruddinalias Badru alias Shanal Jamedar alias Azaruddin in connection with conviction and sentencing in multi-crore fake stamp paper scam case.

Tags : KARNATAKA HIGH COURT   FAKE STAMP PAPER   SCAM  

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