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Delhi HC Notices AAP Govt over Parole Plea of Ex-Haryana CM - (29 Dec 2016)

Delhi High Court has sought AAP Government’s reply on a plea by ex-Haryana Chief Minister Om Prakash Chautala, serving a 10-year jail term in teachers’ recruitment scam case, seeking two days’ parole to attend his grandson and MP Dushyant Chautala’s marriage function.

Tags : DELHI HC   PAROLE   HARYANA   CHIEF MINISTER  

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