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Bombay HC: Police Officers, Advocates Should Not Fight with Each Other - (28 Dec 2016)

Bombay High Court has observed that it can’t be forgotten that Advocates, Police Officers, Public Prosecutors and Courts are stake holders in criminal administration of justice and they are expected to respect each other and not to fight.

Tags : BOMBAY HIGH COURT   ADVOCATES   POLICE OFFICERS   PUBLIC PROSECUTORS COURTS  

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