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Gujarat HC Orders Single Judge Bench to Hear Prime Minister’s Degree Case - (28 Dec 2016)

Gujarat HC has ordered hearing by a Single-Judge Bench on a Gujarat University petition seeking quashing of a Central Information Commission order to provide information on Prime Minister Narendra Modi's educational degree to AAP leader Arvind Kejriwal.

Tags : GUJARAT HC   NARENDRA MODI   ARVIND KEJRIWAL   EDUCATIONAL DEGREE  

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