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Delhi HC Slams CBI, Grants Bail to Ex-Air Chief in AgustaWestland Case - (27 Dec 2016)

A Delhi court, while Observing that “CBI failed to state how much cash was paid to accused and when it was paid,” has granted bail to Former Air Chief Marshal S.P. Tyagi in AgustaWestland VVIP helicopter bribery case.

Tags : AGUSTAWESTLAND   S.P. TYAGI   AIR CHIEF MARSHAL  

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