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Chhattisgarh HC Orders Re-Autopsy of 13 Year Old Killed in Bijapur Encounter - (27 Dec 2016)

Chhattisgarh High Court has ordered that body of 13-year-old boy, who was killed by security forces in an alleged encounter and branded as a Maoist in insurgency-hit Bijapur district, should be exhumed and a post mortem examination conducted again.

Tags : CHHATTISGARH HC   MAOIST   BIJAPUR ENCOUNTER  

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