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Hyderabad HC Bans Cock Fights in Andhra, Telangana - (27 Dec 2016)

Hyderabad High Court has banned cock fights while directing Andhra Pradesh and Telangana Governments to ensure that no cockfights take place during Sankranti (Pongal) festival in January.

Tags : HYDERABAD HC   COCK FIGHTS   ANDHRA   TELANGANA  

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