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Delhi HC Directs DDA & SDMC to Cooperate in Identifying Heritage Structures - (26 Dec 2016)

Delhi High Court has directed Delhi Development Authority (DDA) and South Delhi Municipal Corporation (SDMC) to cooperate with Indian National Trust for Art and Cultural Heritage (INTACH) in identifying heritage structures listed in Urban Development Department notification.

Tags : DELHI HC   DDA   SDMC   HERITAGE STRUCTURES  

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