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Delhi HC Directs Saregama India to Deposit Rs 20 Lakh over Copyright Dispute With Zee Ent. - (26 Dec 2016)

Delhi High Court has asked Saregama India Ltd, accused by Zee Entertainment Enterprises Ltd of infringing its copyright, to deposit Rs 20 lakh for playing and allowing users to download songs of 29 movies from its websites.

Tags : DELHI HIGH COURT   SAREGAMA   ZEE   COPYRIGHT  

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