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Delhi HC Orders 50% Salary Arrears Payment to Contractual Employees of DCW - (23 Dec 2016)

Delhi High Court has ordered release of 50% salary arrears of contractual employees of Delhi Commission for Women (DCW), that includes acid attack victims manning Rape Crisis Cell (RCC) of the commission.

Tags : DELHI HIGH COURT   DELHI COMMISSION FOR WOMEN   CONTRACTUAL EMPLOYEES  

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