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Delhi HC Directs Centre to Fix MRP of Coronary Stents by March 1 - (23 Dec 2016)

Delhi High Court has directed Central Government to fix Maximum Retail Price (MRP) and a ceiling price by March 1, 2017, for coronary stents, used to treat narrowed or weakened arteries in patients.

Tags : DELHI HC   MRP   CORONARY STENTS   CEILING PRICE  

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