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Delhi HC Directs Cops to Conduct Lie Detector Test on 9 JNU Students - (23 Dec 2016)

Delhi High Court has directed Delhi Police to conduct lie detector tests on nine Jawaharlal Nehru University (JNU) students, allegedly connected to disappearance of student Najeeb Ahmed from campus over two months ago.

Tags : DELHI HIGH COURT   JNU   NAJEEB AHMED   CONDUCT LIE DETECTOR TEST  

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