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Delhi HC Seeks Status Report on Special Task Force on Women’s Safety from Lieutenant Governor - (22 Dec 2016)

Delhi High Court has asked Office of Lieutenant Governor to apprise it whether any special task force (STF) on women's safety was in place in National Capital and if it did not exist then by when it would be set up.

Tags : DELHI HIGH COURT   LIEUTENANT GOVERNOR   SPECIAL TASK FORCE   WOMEN'S SAFETY  

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