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Supreme Court Convicts Doctors For Aiding Ex-MLA in Frustrating Court’s Order - (22 Dec 2016)

Supreme Court has convicted two doctors of a private hospital in Gurgaon for contempt of court for providing "medical asylum" to Ex-Haryana MLA who was allowed to be admitted in hospital for 527 days without any ailment in order to frustrate Court's order to send him behind bars in a murder case.

Tags : SUPREME COURT   CONTEMPT OF COURT   MEDICAL ASYLUM  

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