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Madras HC Orders Removal of ‘Seemai Taruvelam’ Trees in 13 Districts - (21 Dec 2016)

Madras High Court has directed Collectors of all 13 Districts under its jurisdiction to weed out ‘seemai karuvelam’ (prosopis juliflora) trees from water bodies, river courses and all other places.

Tags : MADRAS HC   SEEMAI TARUVELAM   PROSOPIS JULIFLORA  

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