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Bombay HC to Army Officer: Join Private Firm If You Want to Stay With Family - (21 Dec 2016)

Bombay High Court came down heavily on an Indian Army officer who has challenged Army’s decision to transfer him to Hyderabad on grounds that there is no other institute in India like the current one training his son who suffers from multiple disabilities.

Tags : BOMBAY HIGH COURT   ARMY OFFICER   TRANSFER  

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