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Delhi HC Seeks Government’s Reply over Parole Plea by Convict of 1995 Tandoor Murder Case - (21 Dec 2016)

Delhi High Court has sought Delhi Government Reply over plea by former youth Congress leader Sushil Sharma, who is undergoing life term in 1995 sensational Tandoor murder case, seeking parole for a period of six months to take care of his ailing parents.

Tags : DELHI HIGH COURT   1995 TANDOOR MURDER CASE   PAROLE  

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