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Supreme Court Imposes Rs 86 Lakh Fine on Businesswomen for Failing to Return India - (21 Dec 2016)

Supreme Court has imposed a penalty of Rs 86 lakh on a businesswoman, facing charges of cheating, forgery and criminal breach of trust, for failing to return to India from UK despite her solemn promise.

Tags : SUPREME COURT   CHEATING   FORGERY   CRIMINAL BREACH OF TRUST   BUSINESSWOMEN  

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