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SC: Can ‘Rigorous’ Be Added By Courts When They Award Life Imprisonment? - (21 Dec 2016)

Supreme Court has agreed to examine the question whether Courts are statutorily empowered to make life imprisonments tougher for convicts by adding ‘rigorous’ to life sentence as law does not provide for this.

Tags : SUPREME COURT   LIFE IMPRISONMENTS   RIGOROUS  

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