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Delhi HC Notices Home Ministry, ED over Alleged Detention of Moin Qureshi at Airport - (20 Dec 2016)

Delhi High Court has issued notice to Home Ministry and Enforcement Directorate (ED) on a plea of controversial meat exporter Moin Qureshi alleging that he was detained at airport on his return to India by ED in violation of a judicial order staying lookout circular against him.

Tags : DELHI HIGH COURT   MOIN QURESHI   DETENTION  

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