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Kerala HC Directs State to Respond to Plea on International Green Field Airport Project - (20 Dec 2016)

Kerala High Court has directed State Government to respond to a plea by KGS Aranmula International Airport Ltd. challenging State Government decision to revoke its clearance given for proposed International Green Field Airport Project at Aranmula.

Tags : KERALA HIGH COURT   KGS ARANMULA INTERNATIONAL AIRPORT   INTERNATIONAL GREEN FIELD AIRPORT  

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