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Uttarakhand HC: Big Cats Cannot Be Killed or Declared “Man-Eaters” - (20 Dec 2016)

Uttarakhand High Court has said that tigers, leopards and panthers posing a threat to human life should be captured alive with tranquilizer guns in presence of veterinarians and released in a forest later.

Tags : UTTARAKHAND HIGH COURT   TIGERS   LEOPARDS   PANTHERS   MAN-EATERS  

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