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Union Government: Deposits Above Rs 5,000 in Scrapped Currencies Allowed Once Per Account Till Dec 30 - (19 Dec 2016)

Central Government has said that deposits totaling more than Rs 5,000 in scrapped Rs 500 and Rs 1,000 notes can be made only once per account until December 30, 2016.

Tags : CENTRAL GOVERNMENT   DEMONETISATION   DEPOSITS   RS 500   RS 1  000   DECEMBER 30  

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