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Madras High Court Seeks Status Report on Investigation in Child Rape Case - (09 Sep 2015)

Madras High Court has ordered Theni Police to submit status report on investigation conducted by them on complaint of a 13-year-old girl, who got enrolled in Sumangali Scheme in 2013, having been raped on many occasions by supervisor of spinning mill and another individual in Tiruppur.

Tags : MADRAS HIGH COURT  THENI POLICE  

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