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Madras HC Notices Sasikala over AIADMK Chief’s Post - (19 Dec 2016)

Madras High Court has ordered notices to AIADMK and V.K. Sasikala on a petition filed by expelled party Rajya Sabha member Sasikala Pushpa and her husband seeking to maintain status quo in party against electing the former as General Secretary of party.

Tags : MADRAS HC   SASIKALA   AIADMK  

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