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Bombay High Court Directs 3 Member Commitee to Decide Toll Waiver on Sion-Panvel Highway - (09 Sep 2015)

Bombay HC on petition filed by Sion-Panvel Tollway Private Ltd (SPTPL) challenging exemption to LMVs on 25-km stretch between Mumbai and Panvel, has directed a 3 member commitee of Additional Chief Secretary (planning, finance and Public Works Department) to take the matter.

Tags : BOMBAY HC  SPTPL  

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