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Madras High Court Seeks Centre's Response over Plea Seeking Sufficient Funds in Banks & ATMs - (16 Dec 2016)

Madras High Court has directed Assistant Solicitor General G.R. Swaminathan to take notice on behalf of Principal Secretary to Prime Minister and Union Finance Secretary on a plea seeking a direction to Centre to ensure availability of sufficient funds in banks and ATMs.

Tags : MADRAS HIGH COURT   DEMONETISATION   RS 500   RS 1  000  

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