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Bombay HC Slams CBI for Delay in Narendra Dabholkar Murder Mystery Probe - (16 Dec 2016)

Bombay High Court came down heavily on CBI and said it was "bungling up" probe in murder case of rationalist Narendra Dabholkar by causing inordinate delay in obtaining forensic reports from the Scotland Yard.

Tags : BOMBAY HIGH COURT   CBI   NARENDRA DABHOLKAR   SCOTLAND  

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